Jharkhand High Court
Jharkhand Urja Vikas Nigam Ltd. & Anr vs Shivam Builders And Developers on 7 May, 2024
Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 268 of 2023
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Jharkhand Urja Vikas Nigam Ltd. & Anr.
... ... Appellants
Versus
Shivam Builders and Developers ... ... Respondent
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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI
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For the Appellants : Mr. M.K. Roy, Advocate For the Respondent : ..
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th Order No. 07 : Dated 7 May, 2024
1. It appears that even after time having been granted by learned Lawazima Board of Joint Registrar (Judl.) and the Bench, the defects have not been removed.
2. However, two weeks' time is granted to remove the defects, as pointed out by the office, failing which the instant appeal shall stand dismissed without further reference to the Bench.
(Sujit Narayan Prasad, J.) (Arun Kumar Rai, J.) Alankar/