Patna High Court - Orders
Daewoo-L And T Jv vs Bihar State Road Development ... on 1 November, 2022
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10261 of 2022
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DAEWOO-L and T JV
... ... Petitioner/s
Versus
Bihar State Road Development Corporation Limited (BSRDCL)
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Satyabir Bharti, Adv.
Ms. Prachi Pallavi, Adv.
For the Respondent/s : Mr. Lalit Kishore, A.G.
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 01-11-2022It is stated at the Bar that Hon'ble Justice Aftab Alam (Retd.) has been appointed as the Conciliator.
Adjournment is prayed for on behalf of the petitioner.
List on 17.01.2023.
(Sanjay Karol, CJ) ( Partha Sarthy, J) Bibhash U