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Patna High Court - Orders

Daewoo-L And T Jv vs Bihar State Road Development ... on 1 November, 2022

Bench: Chief Justice, Partha Sarthy

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                            Civil Writ Jurisdiction Case No.10261 of 2022
                 ======================================================
                 DAEWOO-L and T JV

                                                                           ... ... Petitioner/s
                                                 Versus
                 Bihar State Road Development Corporation Limited (BSRDCL)

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :      Mr. Satyabir Bharti, Adv.
                                               Ms. Prachi Pallavi, Adv.
                 For the Respondent/s   :      Mr. Lalit Kishore, A.G.
                 ======================================================
                 CORAM: HONOURABLE THE CHIEF JUSTICE
                         and
                         HONOURABLE MR. JUSTICE PARTHA SARTHY
                                       ORAL ORDER

                 (Per: HONOURABLE THE CHIEF JUSTICE)

3   01-11-2022

It is stated at the Bar that Hon'ble Justice Aftab Alam (Retd.) has been appointed as the Conciliator.

Adjournment is prayed for on behalf of the petitioner.

List on 17.01.2023.

(Sanjay Karol, CJ) ( Partha Sarthy, J) Bibhash U