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State of Odisha - Section

Section 10 in The Orissa High Court (Appointment of Staff) Rules, 1963

10. [ [Inserted vide H.C.N.No. 591/19.11.2007; O.G.No. 48 dated 30.11.2007.]

The Selection Committee shall have the right to short-list the candidates on the basis of their educational qualification including knowledge in computer operation.