Patna High Court - Orders
Saroj Pepsi @ Saroj @ Saroj Kumar Gupta @ ... vs The State Of Bihar on 16 May, 2018
Author: Sudhir Singh
Bench: Sudhir Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.29462 of 2018
Arising Out of PS. Case No.-155 Year-2018 Thana- SASARAM MUFFSIL District- Rohtas
======================================================
Saroj Pepsi @ Saroj @ Saroj Kumar Gupta @ Saroj Pasi, S/o Late Budhuram
Sah @ Later Budhram Sah, resident of Amra Talab, P.S.- Sasaram (Town),
District- Rohtas.
... ... Petitioner/s
Versus
The State of Bihar.
... ... Opposite Party/s
======================================================
Appearance :
For the Petitioner/s : Mr. Bhaskar Shankar
For the Opposite Party/s : Smt. Sucheta Yadav
======================================================
CORAM: HONOURABLE MR. JUSTICE SUDHIR SINGH
ORAL ORDER
2 16-05-2018Call the legible xerox copy of the case diary along with the charge sheet, if submitted, of Sasaram (M) P.S. case No.155 of 2018 from the court of 2nd Addl. Sessions Judge-cum- Special Judge, Excise, Rohtas at Sasaram and put up this case after receipt of the same.
(Sudhir Singh, J) Narendra/-
U T