Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 2 in Rajasthan Urban Infrastructure Development Project (RUIDP) Rules, 2012 2. Scope and Application. - These rules shall apply to the appointment of persons in the Rajasthan Urban Infrastructure Development Project (RUIDP) of the Government.
