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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Meghalaya - Subsection

Section 19(1)(c) in The Shillong Electric Supply Undertaking (Acquisition) Act, 1977

(c)Whether any contract including any contract or agreement referred to in clauses (ii) and (iii) of sub-section (1) of Section 5 has been entered into bona fide or not;