Madhya Pradesh High Court
Syncretic Engineering Pvt.Ltd, vs The State Of Madhya Pradesh on 18 February, 2026
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-1253-2026 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 1253 of 2026 (SYNCRETIC ENGINEERING PVT.LTD, Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 18-02-2026 Parties through their respective counsels.
Learned counsel appearing for the petitioner submits that he has received a copy of reply and prays for short time to enable him to file rejoinder in the matter.
Prayer allowed.
List the case after four weeks for consideration.
(VISHAL MISHRA) JUDGE sj Signature Not Verified Signed by: SUSHEEL KUMAR JHARIYA Signing time: 18-02-2026 17:36:02