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Calcutta High Court (Appellete Side)

Tapan Mukherjee @ Tapan Kumar Mukherjee vs The State Of W. B. & Anr on 10 April, 2023

10.04. 2023 item No.11 n.b.

ct. no. 551 CRR 1081 of 2017 Tapan Mukherjee @ Tapan Kumar Mukherjee Vs. The State of W. B. & Anr.

Mr. M. Shukla, .... For the petitioner. An accommodation is sought for on behalf of the petitioner. Accordingly, the matter is adjourned today.

List the matter on April 17, 2023. All parties shall act on the server copy of this order duly downloaded from the official website of this Court.

( Subhendu Samanta, J.)