Section 4 in Telangana (Compulsory Teaching and Learning of Telugu in Schools) Act, 2018
4. Implementation of teaching and learning Telugu language in phased manner.
(1)The schools affiliated to CBSE or ICSE or IB or Cambridge Boards in the State of Telangana shall implement the Telugu language as provided in the Act.(2)Telugu language shall be,-(a)At school level,-(i)a compulsory subject from Standard I to Standard X;(ii)introduced at Standard 1 in Primary Schools and Standard VI in the High Schools from the Academic Year 2018-19 and shall be extended for further Classes progressively as specified in the Schedule.
