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[Cites 0, Cited by 0] [Section 29] [Entire Act]

NCT Delhi - Subsection

Section 29(4) in The Delhi Narcotic Drugs Rules, 1985

(4)A person who has been granted a licence under sub-rule (2) may import, after obtaining permit in Form D.D. 2, such a quantities of poppy straw and in such manner as may be specified in the permit.