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Bombay High Court

Pr.Commissioner Of Income Tax- 8 vs Tata Teleservice (M) Ltd on 20 August, 2019

Bench: M.S. Sanklecha, Nitin Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         INCOME TAX APPEAL(IT) NO. 818 OF 2017

 Commissioner Of Income-tax (tds)-2                    ....Appellants
             V/S
 M/s Tata Teleservices,(maharashtra) Ltd.             ....Respondent

WITH INCOME TAX APPEAL(IT) NO. 819 OF 2017 Commissioner Of Income Tax (tds)-2 ....Appellants V/S M/s Tata Teleservices, (maharashtra) Ltd. ....Respondent WITH INCOME TAX APPEAL(IT) NO. 901 OF 2017 Commissioner Of Income Tax (tds)-2 ....Appellants V/S M/s. Tata Teleservices (maharashtra) Ltd. ....Respondent WITH INCOME TAX APPEAL(IT) NO. 903 OF 2017 Commissioner Of Income Tax (tds) 2 ....Appellants V/S M/s Tata Teleservices (maharashtra ) Ltd ....Respondent WITH INCOME TAX APPEAL(IT) NO. 3045 OF 2018 Pr.commissioner Of Income Tax-8 ....Appellants V/S Page 1/3 ::: Uploaded on - 20/08/2019 ::: Downloaded on - 21/08/2019 03:13:50 ::: Tata Teleservices (maharashtra) Ltd ....Respondent WITH INCOME TAX APPEAL(IT) NO. 272 OF 2019 Pr.commissioner Of Income Tax-8 ....Appellants V/S Tata Teleservice (m) Ltd ....Respondent WITH INCOME TAX APPEAL(IT) NO. 298 OF 2019 Pr. Commissioner Of Income Tax - 8 ....Appellants V/S Tata Teleservice (m) Ltd. ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1107 OF 2019 Pr.commissioner Of Income Tax- 8 ....Appellants V/S Tata Teleservice (m) Ltd. ....Respondent Suresh Kumar for Appellants Jasmine Ambadvala i/b. PDS Legal for Respondents CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 20th August, 2019 Page 2/3 ::: Uploaded on - 20/08/2019 ::: Downloaded on - 21/08/2019 03:13:50 ::: P.C. :

At the request of Advocate for the Appellants, stand over till 27th August, 2019 for effecting service upon the Respondents. @ 3pm, so as to enable him to take instructions for withdrawal in view of Revenue\'s circular bearing No. 17/2019 dated 8th instant.
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