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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in Rajasthan Schools (Regulation of Fee) Rules, 2017

(2)The notice shall be sent to each member of the School Level Fee 1 Committee by registered post or delivered through any other mode. The acknowledgement of notice shall be preserved for a period of one year.