Himachal Pradesh High Court
Niranjan Kalia vs . State Of H.P. on 3 October, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Niranjan Kalia vs. State of H.P. CWP No.3880 of 2022 of 03.10.2023 Present: Mr. K.D. Sood, Senior Advocate, with Mr. Het Ram Thakur, Advocate, for the petitioner.
Mr. Pushpinder Jaswal, Additional Advocate rt General, with Mr. Sumit Sharma, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondentsÂState.
Mr. Arun Kaushal, Advocate, vice Mr. Rajesh Kashyap, Advocate, for respondents No.2 and 3.
On the request of learned Law Officer, list on 04.10.2023, to enable him to have instructions, as to why further nominations have not been made to the Temple Trust.
(Ajay Mohan Goel) Judge October 03, 2023 (Rishi) ::: Downloaded on - 03/10/2023 20:35:22 :::CIS