Karnataka High Court
N M Dalwai S/O Mallappa Dalwai vs Sri A K M Nayak on 12 August, 2008
Bench: S.R.Bannurmath, A.N.Venugopala Gowda
COURT OF KARNATAKA HSGH COUflT"Oj;F KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNNFAKA HIGH COUE IN THE RISE COURT OF KARNATAKA AT BANGALC3-Ebj mam mm mm 12*" DAY 0? AUGUST, zoqs% PRESENT ms Ho:~rBLE MRJUSTICE 311.
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:COMP'LAINANT (By Mrs, 'Sz_i.A.I{.M. O _ offimmtakn B3? .Sesrstmy;Tk'azaw Rwoucas ' Egifildfims. Bmsaloze «-~ 1. ----Daletcd. V 2;" 5xi.Fr_;.-ghhakm E , Bilmi, Bijapux.
COURT OF KARNATAKA HIGH'COURT"C4'_F KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COUR
3. Sri. Bhmmh P. Kmbale, The Exacmivn Erxphew, Krislma Bhagya Jain Nigmaa Niymnla, Marika! Di:vis&m:, Dist: Bijapur. -- Delated. (By Szisfifim R. Himmah. GA for R2) This peliticm is filed under ma :2 a-«aeceR H A R of Caurt Act. to flu:
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