Calcutta High Court (Appellete Side)
An Appln For Admission Of Appeal Under ... vs State Of West Bengal on 3 February, 2011
Author: Ashim Kumar Roy
Bench: Ashim Kumar Roy
456 03.02.2011 C.R.M. 8000 of 2004
In the matter of: An appln for Admission of Appeal under Section
378(1) of the Code of Criminal Procedure being CRAN 2035/04.
And
In the matter of : State of West Bengal
.... Appellant/Petitioner.
None appears.
Office is directed to call for the lower court records.
(J. N. PATEL, CHIEF JUSTICE)
(ASHIM KUMAR ROY, J.)