Kerala High Court
B.Viswambharan vs The Indian Rate Earths Ltd
Author: K. Vinod Chandran
Bench: K.Vinod Chandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
FRIDAY, THE 3RD DAY OF JUNE 2016/13TH JYAISHTA, 1938
WP(C).No. 33992 of 2005 (V)
----------------------------
PETITIONER:
-----------
B.VISWAMBHARAN, THANDALAYYATHU
PADEETTATHIL, VENGARA, THODIYOOR NORTH P.O.,
KOLLAM DISTRICT.
BY ADVS.SRI.B.MOHANLAL
SMT.MEREENA JOSEPH
SMT.M.M.POORNIMA
RESPONDENTS:
--------------
1. THE INDIAN RATE EARTHS LTD,
CHAVARA P.O. KOLLAM DISTRICT,, REPRESENTED BY THE
MANAGING DIRECTOR.
2. THE PRESIDENT, IRE SHIPPING CONTRACT
WORKERS WELFARE FORUM REGG.NO.109/2000,, KOLLAM
DISTRICT.
3. THE SECRETARY,
IRE SHIPPING CONTRACT WORKERS WELFARE FORUM,
REG.NO.109/2000, CHAARA, KOLLAM DISTRICT.
R1 BY ADV. SRI.E.K.NANDAKUMAR
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03-06-2016, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C).No. 33992 of 2005 (V)
APPENDIX
PETITIONER'S EXHIBITS
P1: TRUE COPY OF THE IDENTITY CARD ISSUED BY THE IRE SHIPPING
CONTRACT WORKERS WELFARE FORUM
P2: TRUE COPY OF THE PROVIDENT FUND ACCOUNT ANNUAL STATEMENT FOR
THE YEAR ENDING ON 31.3.2003 AND 31.3.2004
P3: TRUE COPY OF THE NOTICE DATED 30.9.2005 ISSUED BY THE 2ND
RESPONDENT TO THE PETITIONER
P4: TRUE COPY OF THE ORDER IN WPC 28734/05 DATED 7.10.2005 OF THIS
HON'BLE COUR
RESPONDENT'S EXHIBITS
R2(A) TRUE COPY OF THE LETTER DATED 17.1.00 OF TRAVANCORE MINERALS
WORKER'S UNION TO THIS RESPONDENT
R2(B) TRUE COPY OF THE LETTER DATED 27.01.00 OF TRAVANCORE MINERALS
WORKER'S UNION TO THIS RESPONDENT
R2(C) TRUE COPY OF THE MINUTES OF THE CONFERENCE HELF ON 24.09.2003
R2(D) TRUE COPY OF THE MEETING HELD ON 10TH JANUARY 2005
R2(E) TRUE COPY OF THE MEMORANDUM OF SETTLEMENT DATED 13.09.2005
R2(F) TRUE COPY OF THE MEMORANDUM OF SETTLEMENT DATED 20TH SEPTEMBER
2005 WITHOUT THE ANNEXURES THERETO
R2(G) TRUE COPY OF THE BYELAWS OF THE FORUM (IER BAGGING CONTRCT
WORKERS WELFARE FORUM)
//TRUE COPY//
P.A. TO JUDGE
JJJ
K. VINOD CHANDRAN, J.
------------------------------------------
W.P.(C) No. 33992 of 2005 (V)
------------------------------------------
Dated this the 3rd day of June, 2016
J U D G M E N T
The very same issue was considered and writ petitions dismissed by judgment dated 27.05.2016 in W.P.(C) Nos.28706/2005 and 28707/2005. This writ petition is also dismissed following the said judgment.
Sd/-
K.VINOD CHANDRAN, JUDGE jjj 4/6/16