Bombay High Court
Aditi Shah And Anr vs Rachna Sansad School Of Interior Design ... on 14 December, 2018
Bench: S.C. Dharmadhikari, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8212 OF 2016
Aditi Shah And Anr. ....Petitioner
V/S
Rachna Sansad School Of Interior Design And ....Respondent
Anr.
CORAM : S.C. DHARMADHIKARI & SMT. BHARATI HARISH DANGRE, JJ DATE : 14th December, 2018 P.C. :
Due to paucity of time the matter is adjourned for admission, Ad-interim relief if any to continue till then. Stand over to 11/01/2019.
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