Central Administrative Tribunal - Delhi
Parmod Kumar vs Shurbir Singh Chairman Delhi ... on 26 July, 2024
1
Item No. 19 (C-3)
C.P. No. 178/2024
In
O.A. No. 3067/2016
Central Administrative Tribunal
Principal Bench, New Delhi
C.P. No. 178/2024
In
O.A. No. 3067/2016
This the 26th day of July, 2024
Hon'ble Mrs. Pratima K. Gupta, Member (J)
Hon'ble Dr. Chhabilendra Roul, Member (A)
Parmod Kumar
S/o Sh. Sukhbir Singh
Age- 43 years
Applied for - Post TGT, Social Science, Male (12/13)
OMR Sheet No - 503968
Rejection List Sr. No. - 1094
R/o Gali No. - 7B Swatanter Nagar, Narela, Delhi
... Applicant/Petitioner
(By Advocate: Mr. Sachin Kumar Jain and Ms. Anjali
Bhardwaj)
Versus
1. Shurbir Singh,
Chairman
Delhi Subordinate Service Selection Board
FC-18, Institutional Area, Karkardooma, Delhi - 110092
2. Himanshu Gupta,
Director
Govt. of NCT Delhi
Directorate of Education,
Old Pattarachar Building,
Lucknow Road, Timar Pur, Delhi - 110054
... Respondents
(By Advocate: Mr. Amit Anand)
2
Item No. 19 (C-3)
C.P. No. 178/2024
In
O.A. No. 3067/2016
O R D E R (ORAL)
Hon'ble Mrs. Pratima K. Gupta, Member (J):-
The present Contempt Petition (C.P.) alleges willful disobedience of the order of the Tribunal dated 27.09.2023 passed in O.A. No. 3067/2016.
2. Mr. Amit Anand, learned counsel for the respondents submits that the respondents had assailed the order of this Tribunal, which is the subject matter of this C.P., before the Hon'ble High Court of Delhi by way of W.P.(C) No. 10241/2024. He adds that this petition came up for consideration today and the learned counsel for the petitioner had appeared and made a submission that he would not press the present C.P. Learned counsel for the petitioner confirms the same.
3. In view of what has been detailed above, no fruitful purpose would be served in keeping this C.P. pending.
4. Accordingly, the C.P. is closed to await the outcome of the W.P.(C) and the notices are discharged. However, the applicant would be at liberty to revive the C.P. after the 3 Item No. 19 (C-3) C.P. No. 178/2024 In O.A. No. 3067/2016 outcome of the aforementioned W.P.(C) if he is still so inclined.
(Dr. Chhabilendra Roul) (Pratima K. Gupta)
Member (A) Member (J)
/dd/