Calcutta High Court (Appellete Side)
Lokenath Builders Private Limited & Anr vs Rail Vikas Nigam Limited on 31 July, 2024
Author: Shampa Sarkar
Bench: Shampa Sarkar
31.07.2024
Sl. No.18(DL)
srm
W.P.A. No. 7712 of 2024
Lokenath Builders Private Limited & Anr.
Versus
Rail Vikas Nigam Limited, Kolkata
Project Implementation Unit & Ors.
Mr. Puspal Chakraborty,
Ms. Srijita Nath
...for the Petitioners.
Despite service, none appears on behalf of the respondents.
Affidavits-of-service are taken on record.
Learned Advocate-on-record for the petitioners is directed to serve a copy of the writ petition upon the learned Advocate who appears for the Rail Vikas Nigam Limited and also the learned Advocate for Gammon Engineers and Contractors Pvt. Ltd.
Let this matter appear on August 6, 2024 under the same heading.
(Shampa Sarkar, J.)