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Calcutta High Court (Appellete Side)

Sunil Poddar @ Sunil Kr. Poddar & Anr vs Unknown on 27 June, 2022

Court No. 33
Item 35
                                         CRR 20 of 2016
Ali
27.06.2022

In the matter of:- Sunil Poddar @ Sunil Kr. Poddar & Anr.

........ Petitioners Mr. Amitabrata Hait ......for the petitioners.

Mr. Amitabrata Hait, learned advocate appears on behalf of the petitioners.

None appears on behalf of the State.

Let the matter appear on 6th July, 2022.

(Bivas Pattanayak, J.)