Jammu & Kashmir High Court
Rita Devi And Others vs Ut Of J&K And Another ... on 28 June, 2022
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Serial No. 87
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM(M) No. 692/2021
CrlM No. 2039/2021
Rita Devi and others ...Appellant(s)/Petitioner(s)
Through:- None
v/s
UT of J&K and another ...Applicant(s)/Respondent(s)
Through:- Mr. Amit Gupta, AAG for R-1
Mr. Dalvinder Kumar, Advocate vice
Mr. Anil Sethi, Advocate for R-2
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
Objections have been filed on behalf of respondent No. 2. Mr. Amit Gupta, AAG seeks and is granted four week's time to file objections.
List again on 06.09.2022.
(VINOD CHATTERJI KOUL) JUDGE Jammu 28.06.2022 SUNIL-I