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Bombay High Court

Z.P.Amravati Thr.B Lock Dev Elopment ... vs Nirmala Rambhau Wankhade on 13 January, 2020

Author: Avinash G. Gharote

Bench: Avinash G. Gharote

                                                                                       1                                                   257.WP.3146.10

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              NAGPUR BENCH AT NAGPUR

                                                     WRIT PETITION NO.3146 OF 2010
Zilla Parishad Amravati through Block Development Officer, P.S. Chandur, Amravati and another.
                                             Vs.
                              Smt. Nirmala Rambhau Wankhade.
   - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - -- - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - -
  Office Notes, Office Memoranda of Coram,                                                                                Court's or Judge's orders
  appearances, Court's orders of directions
  and Registrar's orders
  --------------------------------------------------- -------------------------------------------


                                        CORAM : AVINASH G. GHAROTE, J.

DATE : JANUARY 13, 2020.

None for the parties when the matter is called out. Stand over to next week.

JUDGE Sarkate ::: Uploaded on - 15/01/2020 ::: Downloaded on - 09/06/2020 06:14:11 :::