Andhra Pradesh High Court - Amravati
Levaku Pedda Reddamma vs Gottumukkala Venkata Subbamma on 30 December, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.C.R.P.No.792 of 2021
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note 22 30.12.2021 RRR, J .
Heard.
Reserved for Orders.
________ RRR, J RJS 2 3