Andhra Pradesh High Court - Amravati
President Wua No.336,Karlapalem Ii vs The State Of Andhra Pradesh on 20 January, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.: W.P.No.1375 of 2022
PROCEEDING SHEET
Sl. Office
DATE ORDER
No Note
1. 20.01.2022 MVR, J
Transferred
W.P.No.1375 of 2022 to I/O
folder
Heard Sri Bathala Ramesh, learned counsel for before
correction
the petitioner.
At request of learned Government Pleader, for
counter, list during 3rd week of April, 2022.
________
MVR, J
I.A.No.1 of 2022
Heard.
The respondents are directed to release and pay
the amounts due under the subject bills to the petitioner after due verification within six (6) weeks from now.
________ MVR, J EPS