Delhi High Court - Orders
Samsung India Electronics Pvt.Ltd vs State(Govt. Of Nct Of Delhi) & Anr on 7 September, 2022
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~R-1006
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 238/2018
SAMSUNG INDIA ELECTRONICS PVT.LTD. ..... Appellant
Through: None.
Versus
STATE(GOVT. OF NCT OF DELHI) & ANR. ..... Respondents
Through: Mr. Utkarsh, APP for the State
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 07.09.2022
1. None appears for the parties except learned APP for the State.
2. Court notice be issued to them and their learned counsel.
3. List on 17.10.2022 in Advance list.
PURUSHAINDRA KUMAR KAURAV, J SEPTEMBER 07, 2022/s Signature Not Verified Digitally Signed By:PRATIMA Signing Date:17.09.2022 13:04:53