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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(1) in Punjab School Education Board (Payment of Gratuity) Regulations, 1989

(1)If the service of an employee, in the assessment of the appointing authority has not been thoroughly satisfactory, the Board may on the recommendation of the appointing authority, make such reduction in the amount of gratuity as it thinks proper.