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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Goa - Subsection

Section 24(5) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(5)Where a poll becomes necessary, the Returning Officer shall consider the choice of symbols expressed by the contesting candidates in their nomination papers and shall, subject to any general or special directions issued in this behalf by the Registrar,-
(a)allot different symbol to each contesting candidate in conformity, as far as possible, with his choice; and
(b)if more than one contesting candidate have indicated their preference for the same symbol, decide by drawing lots to which of such candidate the symbol shall be allotted.