Delhi High Court - Orders
Pavan Sachdeva vs The Central Public Information Officer ... on 9 December, 2020
Author: Navin Chawla
Bench: Navin Chawla
$~23 to 25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7217/2015
(24) W.P.(C) 7577/2015
(25) W.P.(C) 7645/2015
PAVAN SACHDEVA ..... Petitioner
Through In person.
Versus
THE CENTRAL PUBLIC INFORMATION OFFICER AND ORS.
..... Respondents
Through Ms.Shilpi Chowdhary, Adv.
Mr.Rohit Sharma, Mr.Rounak Nayak,
Mr.Atul Agarwal, Advs. for HUDCO.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 09.12.2020 This hearing has been held by video conferencing. CM No.32012/2020 in WP(C) 7217/2015 CM No.32014/2020 in WP(C) 7577/2015 CM No.32011/2020 & 32023/2020 in WP(C) 7645/2015 As these petitions are listed on 09.02.2021 as per general direction of listing of High Court and looking into the nature of the present Board, it would not be possible to accede to the request made in the applications.
The applications are accordingly dismissed.
NAVIN CHAWLA, J DECEMBER 9, 2020/Arya