Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(8)(i) in Gujarat Lokayukta Aayog Act, 2013 (i)No person shall be required or authorized by virtue of this Act to furnish any such information or answer any such question or produce an document,-