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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in Indian Broadcasting (Programme) Service Rules, 1990

(2)The conditions of service of the members of the Service in respect of matters for which no provision is made in these rule shall be the same as are applicable, from time to time, to Group 'A' Officers of the Central Civil Services is general.