Gauhati High Court
M/S Raitani Engineering Works Pvt Ltd vs The State Of Assam And 5 Ors on 31 May, 2023
Author: Manish Choudhury
Bench: Manish Choudhury
Page No. 1/2
GAHC010104932021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3758/2021
M/S RAITANI ENGINEERING WORKS PVT LTD
A COMPANY CONSTITUTED UNDER THE INDIAN COMPANIES ACT, 1956
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT CAMPUS OF M.M.
CHAUDHURY, P.B. ROAD, REHABARI, GUWAHATI-781008, ASSAM
REP. BY ONE IF ITS DIRECTORS
SHRI MAYUR RAITANI, AGE 46 YEARS, S/O SRI ANAND RAM RAITANI, R/O
4TH FLOOR, NIRMAL SAGAR APARTMENT, OLD POST OFFICE LANE,
REHABARI, GUWAHATI-781008, DIST. KAMRUP (M), ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
PWD DEPARTMENT, DISPUR, GUWAHATI, DIST. KAMRUP (METRO),
ASSAM, PIN-781006.
2:THE CHIEF ENGINEER
P.W.D. (ROADS)
ASOM
CHANDMARI
GUWAHATI-3
DIST. KAMRUP (M)
ASSAM
PIN-781003.
3:THE SUPERINTENDENT ENGINEER
P.W.D. (ROADS) DIVISION
NORTH LAKHIMPUR ROAD CIRCLE
NORTH LAKHIMPUR
ASSAM
PIN-787001
4:THE ASSISTANT EXECUTIVE ENGINEER
PWD
Page No. 2/2
DHEMAJI RURAL ROAD SUB-DIVISION
DHEMAJI
DIST. DHEMAJI
ASSAM
PIN-787060
5:THE EXECUTIVE ENGINEER
P.W.D. (ROADS)
DHEMAJI RURAL ROAD DIVISION
SILAPATHA
ASSAM
PIN-787059
6:THE EMPOWERED OFFICER
ASRB
ASSAM
CHANDMARI
GHY- 3
DIST.- KAMRUP (M)
ASSAM
PIN- 781003
Advocate for the Petitioner : MR. A BISWAS
Advocate for the Respondent : SC, PWD
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 31.05.2023 Ms. S. Ahom, learned counsel for the petitioner is present. As per order dated 09.12.2022 of the Lawazima Court, the notice has been duly effected upon the respondent no. 6.
As the service of notice upon all the respondents is complete, list the case after 2 [two] weeks in the admission column on a date to be fixed by the office.
JUDGE Comparing Assistant