Madhya Pradesh High Court
Rajan Singh @ Adarsh vs The State Of Madhya Pradesh on 16 November, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 47510 of 2022 (RAJAN SINGH @ ADARSH Vs THE STATE OF MADHYA PRADESH) Dated : 16-11-2022 Shri Dhiresh Singh Dubey, learned counsel for the applicant.
Shri Arunodaya Singh, learned counsel for Objector. Shri C.K. Mishra, learned Government Advocate for the State. As prayed, list the matter in next week. A copy of bail application be supplied to counsel appearing for Objector.
(VISHAL DHAGAT) JUDGE shabana SHABANA ANSARI Digitally signed by SHABANA ANSARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=4bc06f2e678b75148b60bb7947ee9ffc5ed27ef1f43a5d4d93d2d13dda510735, pseudonym=B646F86821C200C9792A53984F1D0790135DE39A, serialNumber=8A5E15A33816E651B4DB52BF3225281EF6C191F68E5EBE90A6E101CF42422711, cn=SHABANA ANSARI Date: 2022.11.16 13:57:43 +05'30'