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The State Of Bihar & Ors vs Suraj Deo Narayan & Anr on 13 November, 2009

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 C. REV. No.116 of 2005
                              THE STATE OF BIHAR & ORS
                                           Versus
                             SURAJ DEO NARAYAN & ANR
                                         -----------

06.   13.11.2009

Issue notice to respondent no.1 both under ordinary process as well as under registered cover with A/D, for which Talbana and requisites etc. must be filed within one week, failing which this civil review petition shall stand dismissed without further reference to a Bench.

So far respondent no.2 is concerned, let a copy of this petition be served upon learned counsel for the Accountant General, Bihar within one week failing which this civil review petition shall stand dismissed without further reference to a Bench.

      Sunil                                                 (S. N. Hussain, J.)