Calcutta High Court (Appellete Side)
Board Of Councillors Of Suri ... vs State Of West Bengal & Ors on 12 March, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 15 12.3.2015
gd W.P. 1165 (W) of 2003 Board of Councillors of Suri Municipality Vs. State of West Bengal & Ors.
Since none appears in support of the petition despite the matter having appeared in the warning list, W.P. 1165 (W) of 2003 is dismissed for default.
There will be no order as to costs.
(Sanjib Banerjee, J.) 2