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Orissa High Court

M/S. Arss Damoh-Hirapur vs Republic Of India (Cbi) And .... ... on 2 May, 2024

                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             CRLMC No. 2091 OF 2022

                          M/s. ARSS Damoh-Hirapur             ....              Petitioner(s)
                          Tolls Private Ltd. and others
                                                                Mr. T. K. Mishra, Advocate

                                                      -versus-

                       Republic of India (CBI) and            ....         Opposite Party(s)
                        others
                                                                  Mr. S. Nayak, Advocate
                                                          Ms. P. Naidu, Advocate for O.P.3



                                 CORAM: JUSTICE SIBO SANKAR MISHRA

                                                    ORDER

02.05.2024 Order No.

09. 1. List this matter on 17.05.2024.

(S.S. Mishra) Judge Swarna Signature Not Verified Digitally Signed Signed by: SWARNAPRAVA DASH Reason: Authentication Location: High Court of Orissa Date: 03-May-2024 13:41:07 Page 1 of 1