Orissa High Court
M/S. Arss Damoh-Hirapur vs Republic Of India (Cbi) And .... ... on 2 May, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No. 2091 OF 2022
M/s. ARSS Damoh-Hirapur .... Petitioner(s)
Tolls Private Ltd. and others
Mr. T. K. Mishra, Advocate
-versus-
Republic of India (CBI) and .... Opposite Party(s)
others
Mr. S. Nayak, Advocate
Ms. P. Naidu, Advocate for O.P.3
CORAM: JUSTICE SIBO SANKAR MISHRA
ORDER
02.05.2024 Order No.
09. 1. List this matter on 17.05.2024.
(S.S. Mishra) Judge Swarna Signature Not Verified Digitally Signed Signed by: SWARNAPRAVA DASH Reason: Authentication Location: High Court of Orissa Date: 03-May-2024 13:41:07 Page 1 of 1