Supreme Court - Daily Orders
The Tamil Nadu Industrial Development ... vs The Deputy Salt Commissioner . on 30 October, 2017
ITEM NO.54 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAMKUMAR CHOUBEY
Petition(s) for Special Leave to Appeal (C) No(s).
35470-35473/2016
THE TAMIL NADU INDUSTRIAL DEVELOPMENT CORPORATION LTD.Petitioner(s)
VERSUS
THE DEPUTY SALT COMMISSIONER . & ORS. Respondent(s)
Date : 30-10-2017 These petitions were called on for hearing today.
For Petitioner(s)
Ms. Shruti Jose, Adv.
Ms. Subhoshree Sil, Adv.
Mr. Rishi Maheshwari, Adv.
Mr. P. S. Sudheer, AOR
For Respondent(s)
Ms. C. Rubavathi, Adv.
Mr. M. A. Chinnasamy, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1, 2, 8 and 10 have been served but no one has entered appearance.
Opportunity to respondent Nos.3 to 7, 9 and 11 to file counter affidavit has already been declined.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
Signature Not VerifiedDigitally signed by RUPAM DHAMIJA Date: 2017.11.01 16:13:21 IST
Reason: RAMKUMAR CHOUBEY
Registrar