Allahabad High Court
United India Insurance Co. Ltd. vs Smt. Nirmala Devi And Others on 23 May, 2011
Author: Yatindra Singh
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 371 of 1994 Petitioner :- United India Insurance Co. Ltd. Respondent :- Smt. Nirmala Devi And Others Petitioner Counsel :- K.S.Amist Respondent Counsel :- M.K.Gupta,A.K.Gupta,V.P. Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Counsel for the appellant has filed an application to grant one month's time to file the paper book.
Application is allowed. Appellant is granted one month's time to file the paper book.
Order Date :- 23.5.2011 NS