Section 8 in Punjab School Education Board (Payment of Gratuity) Regulations, 1989
8. Admissibility in case of death before 5 years qualifying service
- The family of a permanent employee who dies before completing five years qualifying service will also be eligible for a gratuity equal to six months' pay of the employee at the time of his death except in case in which death occurs in the first year of service where the gratuity admissible will be equal to two months' pay.
