Bombay High Court
Smt. Chhaya Wd/O Deepak Chahare vs Director Of Education, (Higher ... on 10 July, 2019
Bench: Sunil B. Shukre, S.M. Modak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8745 OF 2018
Smt. Chhaya Wd/o Deepak Chahare ....Petitioner
V/S
Director Of Education, (higher Education), Pune ....Respondent
And 2 Others Prashant Namdeo Shende For Petitioner Copy Served To Gp For R-1 & 2 For Respondent CORAM : SUNIL B. SHUKRE & S.M. MODAK, JJ DATE : 10th July, 2019 P.C. :
S.O. after two weeks at the request of shri PN Shende adv for petitioner.
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