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Bombay High Court

Smt. Chhaya Wd/O Deepak Chahare vs Director Of Education, (Higher ... on 10 July, 2019

Bench: Sunil B. Shukre, S.M. Modak

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 8745 OF 2018

 Smt. Chhaya Wd/o Deepak Chahare                    ....Petitioner
             V/S
 Director Of Education, (higher Education), Pune ....Respondent

And 2 Others Prashant Namdeo Shende For Petitioner Copy Served To Gp For R-1 & 2 For Respondent CORAM : SUNIL B. SHUKRE & S.M. MODAK, JJ DATE : 10th July, 2019 P.C. :

S.O. after two weeks at the request of shri PN Shende adv for petitioner.
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