Patna High Court - Orders
Commissioner Of Central Excise Govt. Of ... vs M/S Prabhat Zarda Factory Ltd. on 11 January, 2011
Bench: Chief Justice, Jyoti Saran
IN THE HIGH COURT OF JUDICATURE AT PATNA
MISC. APPEAL No.484 of 2009
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COMMISSIONER OF CENTRAL EXCISE GOVT. OF
INDIA - Appellant
Versus
M/S PRABHAT ZARDA FACTORY LTD. - Respondent
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Appearance :
For the Appellant: Mrs. NIVEDITA NIRVIKAR
Mrs. ARCHANA SINHA
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
04. 11.01.2011At the request of the learned Advocate, stand over to 25th January 2011.
(R.M. Doshit, CJ.) (Jyoti Saran, J.) S.Sb/-