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Himachal Pradesh High Court

Baba Balak Nath Temple Trust vs . Shakuntla Devi on 17 June, 2022

Bench: Sabina, Jyotsna Rewal Dua

Baba Balak Nath Temple Trust vs. Shakuntla Devi .

CMP No.4636 of 2022 in LPA No.284 of 2012 17.06.2022 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for the appellants/non-applicants.

Mr. Ramakant Sharma, Advocate, for the respondent/ applicant.

Learned counsel for the applicant seeks time to file rejoinder.

List after two weeks.

( Sabina ) Acting Chief Justice ( Jyotsna Rewal Dua ) June 17, 2022 (KS) Judge ::: Downloaded on - 18/06/2022 20:04:40 :::CIS