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Kerala High Court

Mannambath Ammad vs Mathath Tharuvayi Haji on 1 October, 2014

Author: Anil K.Narendran

Bench: Anil K.Narendran

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT:

       THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

 MONDAY, THE 16TH DAY OF OCTOBER 2017/24TH ASWINA, 1939

                           OP(C).No. 2925 of 2017 (O)
                                ---------------------------
        OS NO.191/2014 OF MUNSIFF'S COURT,NADAPURAM
                                       --------------

PETITIONERS/PLAINTIFFS:
-------------------------------------

1.       MANNAMBATH AMMAD
         AGED 65 YEARS, S/O KALANTHAN,
         VELLIYODE AMSOM AND DESOM VATAKARA TALUK,
          KOZHIKODE DISTRICT, KERALA STATE.

2.       ETAKKANDY PATHU,
         AGED 68, D/O KALANTHAN, SWASTHAM,
         VALAYAM AMSOM AND DESOM, P.OEDACHERI,
         KOZHIKODE DISTRICT, KERALA STATE.

3.       MANNAMBATH AALI, AGED 59 YEARS,
          S/O KALANTHAN, VELLIYODE AMSOM AND
         VELLIYODE DESOM, VATAKARA TALUK,
         KOZHIKODE DISTRICT KERALA STATE.

4.       MANNAMBATH THARUVAYI,AGED 48 YEARS,
         S/O KALANTHAN, VELLIYODE ASMOM AND
          VELLIYODE DESOM, VATAKARA TALUK,
          KOZHIKODE DISTRICT, KERALA STATE.

          BY ADV. SRI.MOHANAN V.T.K.

RESPONDENTS/DEFENDANTS.:
-------------------------------------------

1.       MATHATH THARUVAYI HAJI
          S/O AALI, VELLIYODE AMSOM AND DESOM VATAKARA TALUK,
          KOZHIKODE DISTRICT (DIED) -673101.

2.       MATHATH KUNHIPATHU HAJJUMMA,AGED 75 YEARS,
          D/O AALI, SWASTHAM,VELLIYODE AMSOM AND DESOM
          VATAKARA TALUK,KOZHIKODE DISTRICT -673101.

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OP(C).No. 2925 of 2017 (O)
-------------------------------------

        3.         MATHATHU BIYYATHU HAJJUMMA,
                   AGED 68 YEARS, D/O AALI, SWASTHAM,
                   VELLIYODE AMSOM AND DESOM VATAKARA TALUK,
                    KOZHIKODE DISTRICT -673101.

        4.         MATHATHU ALIYUMMA HAJJUMMA,AGED 65 YEARS,
                   D/O AALI,SWASTHAM,VELLIYODE AMSOM AND DESOM
                   VATAKARA TALUK,KOZHIKODE DISTRICT -673101.

        5.         MANNAMBATH SOOPPY, AGED 61 YEARS,
                    S/O KALANTHAN,SWASTHAM,VELLIYODE AMSOM
                   AND DESOM VATAKARA TALUK,KOZHIKODE DISTRICT -673101.

        6.         KAKKATAN VEETTIL ALIYUMMA, AGED 68 YEARS,
                   D/O AMMAD,SWASTHAM,VELLIYODE AMSOM AND DESOM
                   VATAKARA TALUK,KOZHIKODE DISTRICT -673101.

        7.         VELUTHANKANDY BASHEER, AGED 41 YEARS,
                   S/O AMMAD,SWASTHAM,VELLIYODE AMSOM
                   AND DESOM VATAKARA TALUK,KOZHIKODE DISTRICT -673101.

        8.         CHAMNKANDI BEEKUTTY,AGED 78 YEARS,
                    D/O MOIDEEN, SWASTHAM, CHEKKIAD AMSOM
                    AND CHEKKIAD DESOM, KOZHIKODE DISTRICT.673101.

        9.         EROTH ALIYUMMA AGED 73 YEARS,
                   D/O MOIDEEN, SWASTHAM, SWASTHAM,
                   VELLIYODE AMSOM AND DESOM ,
                   KOZHIKODE DISTRICT -673101.

        10.        KANGANNIRAVUMMAL AYISSU,
                   D/O MODEEN AND W/O MOIDU,
                   SWASTHAM,VELLIYODE AMSOM AND DESOM ,
                   KOZHIKODE DISTRICT -673101.

        11.        ALAHAMKANDY KATHEESA,
                   D/O MOIDEEN AND W/O ASSAN HAJI,
                   VANIMEL AMSOM, PERKADAVU DESOM,
                   KOZHIKODE DISTRICT.673101.

        12.        PUTHIYOTTIL PONNANDI FOUSIYA,AGED 36 YEARS,
                   D/O ALI HAJI AND W/O YOUSUF,SWASTHAM,
                   SWASTHAM,VELLIYODE AMSOM AND DESOM ,
                   KOZHIKODE DISTRICT -673101.




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                                        ..3..
OP(C).No. 2925 of 2017 (O)
-------------------------------------

        13.        PUTHIYOTTIL PONNANDI FOUSIYA,
                   AGED 36 YEARS, D/O ALI HAJI AND W/O YOUSUF,
                   SWASTHAM,VELLIYODE AMSOM AND DESOM ,
                   KOZHIKODE DISTRICT -673101.

        14.        PUTHIYOTTIL PONNANDI SAMEERA
                   AGED 34 YEARS , D/O ALI HAJI AND W/O ABDUL KHADER,
                   SWASTHAM,VELLIYODE AMSOM AND DESOM ,
                   KOZHIKODE DISTRICT -673101.

        15.        KIZHAKKUMPURATH AYISSU
                   AGED 68 YEARS ,W/O THARUVAYI HAJI, SWASTHAM,
                   VELLIYODE AMSOM AND DESOM,
                   VATAKARA TALUK, KOZHIKODE DISTRICT-673101,
                   KERALA STATE.

        16.        KIZHAKKUMPURATH KUNHAMMED,
                   AGED 47 YEARS, S/O THARUVAYI HAJI,SWASTHAM,
                   VELLIYODE AMSOM AND DESOM,
                   VATAKARA TALUK, KOZHIKODE DISTRICT-673101,
                   KERALA STATE.

        17.        KIZHAKKUMPURATH SOOPY
                   AGED 45 YEARS, S/O THARUVAYI HAJI,SWASTHAM,
                   VELLIYODE AMSOM AND DESOM,
                   VATAKARA TALUK, KOZHIKODE DISTRICT-673101,
                   KERALA STATE.

        18.        KIZHAKKUMPURTH KUNHALI,
                   AGED 43 YEARS, S/O THARUVAYI HAJI,SWASTHAM,
                   VELLIYODE AMSOM AND DESOM,
                   VATAKARA TALUK, KOZHIKODE DISTRICT-673101,
                   KERALA STATE.

        19.        KIZHAKKUMPURATH MYMOONATH
                   AGED 41 YEARS,D/O THARUVAYI,KODANCHERI HOUSE,
                   AMSOM AND DESOM, VATAKARA TALUK,
                   KOZHIKODE DISTRICT, 673101, KERALA STATE.

        20.        KIZHAKKUMPURATH SAUDHA,
                   AGED 39 YEARS, SWASTHAM,
                   VELLIYODE AMSOM AND DESOM,
                   VATAKARA TALUK, KOZHIKODE DISTRICT-673101,
                   KERALA STATE.




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                                        ..4..
OP(C).No. 2925 of 2017 (O)
-------------------------------------

        21.        KIZHAKKUMPURATH ABDUL JALEEL,
                   AGED 39 YEARS, S/O THARUVAYI HAJI,SWASTHAM,
                   VELLIYODE AMSOM AND DESOM,
                   VATAKARA TALUK, KOZHIKODE DISTRICT-673101,
                   KERALA STATE.

        22.        MOIDU PALOLI,AGED 68 YEARS, S/O SOOPPY,
                   VELLIYODE AMSOM AND DESOM,
                   VATAKARA TALUK, KOZHIKODE DISTRICT-673101,
                   KERALA STATE.

        23.        BROTHER PALOLI KUNHABDULLA HAJI,
                   AGED 66 YEARS, P.O.KODIYURA VIA, KALLACHI,
                   VATAKARA TALUK, KOZHIKODE DIST-673101.

        24.        BROTHER ALI PALOLI,
                   AGED 63 YEARS, P.O.KODIYURA VIA, KALLACHI,
                   KOZHIKODE-673101.

        25.        SISTER NELLIAMPURATH THAMASIKKUM PALOLI MAMI,
                   AGED 61 YEARS , P.OKODIYURA VIA, KALLACHI,
                   VATAKARA TALUK, KOZHIKODE DISTRICT.673596,.

        26.        SISTER ENCHEETAVIDA THAMASIKKUM PALOLI AYISSU
                   AGED 58 YEARS, SWASTHAM, P.O.VALAYAM, VIA.KALLACHI,
                   KOZHIKODE DISTRICT.

        27.        SISTER PALOLI ALEEMA VANIYANTAVIDA
                   THAMASIKKUM ELAMKKOTT,AGED 57 YEARS ,
                   SWASTHAM, P.O.THOOVAKKUNNU, THALASSERY TALUK,
                   KOZHIKODE DISTRICT.673101.

        28.        SISTER PALOLI KADEESA KANNAPPOYIL THAMASIKKUM
                   AGED 55 YEARS, PALOLI, KARTHIKAPPALLY,
                   ORKKATTERI-673542.

        29.        SISTER PALOLI MARIYAM,
                   THAYYAIL THAMASIKKUM, AGED 53 YEARS,
                   SWASTHAM, P.O.POONATH NADUVANNOOR,
                   QUILANDY TALUK-673305.

        30.        SISTER SAKKEENA PALOLI,
                   VALIYA PARAMBATH THAMASIKKUM,
                   P.O.AROOR, 673507.

           THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 16-10-2017,
           THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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OP(C).No. 2925 of 2017 (O)
-------------------------------------

                                        APPENDIX

PETITIONER(S)' EXHIBITS
------------------------------------

EXHIBIT P1:                 TRUE COPY OF THE PLAINT IN O.S NO.191/2014 ON THE
                            FILE OF THE MUNSIFF'S COURT,NADAPURAM DATED
                            1.10.2014.

EXHIBIT P2:                 TRUE COPY OF THE JUDGMENT IN OP(C) NO.304/2016
                            DATED 8.2.2017.

EXHIBIT P3:                  TRUE COPY OF THE PETITION IN I.A NO.284/2017 IN O.S
                            NO.191/2004 OF THE MUNSIFF COURT,NADAPURAM.

EXHIBIT P4:                 TRUE COPY OF THE COUNTER AFFIDAVIT FILED IN I.A
                            NO.284/2017 DATED 6.4.2017.

EXHIBIT P5 :                TRUE COPY OF THE ORDER IN I.A NO.284/2017 IN O.S
                            NO.191/2014 OF THE MUNSIFF COURT,NADAPURAM.


RESPONDENT(S)' EXHIBITS                      :          NIL.


                                                        //TRUE COPY//


                                                        P.A. TO JUDGE

bp



                     ANIL K.NARENDRAN, J.
              -----------------------------------------------
                       O.P.(C)No.2925 of 2017
              -----------------------------------------------
              Dated this the 16th day of October, 2017


                          J U D G M E N T

The petitioners, who are plaintiffs in O.S.No.191/2014 on the file of Munsiff's Court, Nadapuram, are before this Court in this original petition filed under Article 227 of the Constitution of India, seeking an order to dispose of the said suit within a time limit of 3 months.

2. On 6.10.2017, when this original petition came up for admission, this Court directed the Registry to get report from the Munsiff's Court, Nadapuram, as to the present status of O.S.No.191/2014 and also the time limit required for its final disposal. Pursuant to the said order, a report dated 11.10.2017 has been received, wherein it has been stated that a third party petition has been filed as I.A.No.284/2017 seeking an order to implead the petitioners therein as additional defendants. The said interlocutory application, which was filed on 4.4.2017, has been allowed by the order dated 23.8.2017 and the suit now stands posted to 26.10.2017 for depositing bata to issue O.P.(C)No.2925 of 2017 :-2-:

summons to those additional defendants. In the said report it has also been stated that 6 months' time is required for disposal of the matter.

3. Heard the learned counsel for the petitioners/plaintiffs.

4. Learned counsel for the petitioners would point out that I.A.No.284/2017 was one filed by a third party and once they are already impleaded as additional defendants in the suit, there is no legal requirement to issue summons to those defendants and they need only to be served with copy of the plaint etc.

5. It is for the petitioners to raise such issues before the court below.

6. In view of the report received from the Munsiff's Court, Nadapuram, dated 11.10.2017, this original petition is disposed of directing the said court to finally dispose of O.S.No.191/2014, as expeditiously as possible at any rate within a period of 6 months from the date of completion of pre-trial steps.

Sd/-

ANIL K.NARENDRAN JUDGE ami/17.10.17 //True copy// P.A.to Judge