Calcutta High Court (Appellete Side)
Some Purkait vs The State Of West Bengal & Ors on 1 August, 2023
Author: Abhijit Gangopadhyay
Bench: Abhijit Gangopadhyay
01.08.
g.b. 2023 WPA 2207 of 2023 Ct. No.17 36 Some Purkait Vs. The State of West Bengal & Ors.
Mr. Saikat Banerjee Mr. Ratul Biswas Mr. Kaushik Chowdhury .....For the WBBPE Nobody appears for the petitioner though the learned advocate for the West Bengal Board of Primary Education is present.
The matter is dismissed for default.
(Abhijit Gangopadhyay, J.)