Bombay High Court
Shamrao Vitthal Tevare vs The State Of Maharashtra on 13 January, 2020
Author: Prakash D. Naik
Bench: Prakash D. Naik
Ethape 1/1 22.BA.2887.19.docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
BAIL APPLICATION NO. 2887 OF 2019
Shamrao Vitthal Tevare .. Applicant
Vs.
The State Of Maharashtra .. Respondent
......
Mr. Kuldeep S. Patil, Advocate for Applicant.
Mr. H. J. Dedhia, A.P.P. for the State-Respondent.
......
CORAM : PRAKASH D. NAIK, J.
DATE : 13th JANUARY 2020 PC.
1 Learned APP seeks time to fle afidavit in reply. Stand over to 06th February, 2020.
( PRAKASH D. NAIK, J. ) ::: Uploaded on - 14/01/2020 ::: Downloaded on - 15/01/2020 00:14:27 :::