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Bombay High Court

Shamrao Vitthal Tevare vs The State Of Maharashtra on 13 January, 2020

Author: Prakash D. Naik

Bench: Prakash D. Naik

Ethape                                1/1                   22.BA.2887.19.docx


    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          CRIMINAL APPELLATE JURISDICTION

                BAIL APPLICATION NO. 2887 OF 2019


Shamrao Vitthal Tevare                           .. Applicant

                Vs.

The State Of Maharashtra                          .. Respondent

                                 ......
Mr. Kuldeep S. Patil, Advocate for Applicant.
Mr. H. J. Dedhia, A.P.P. for the State-Respondent.
                                 ......

                                   CORAM : PRAKASH D. NAIK, J.

DATE : 13th JANUARY 2020 PC.

1 Learned APP seeks time to fle afidavit in reply. Stand over to 06th February, 2020.

( PRAKASH D. NAIK, J. ) ::: Uploaded on - 14/01/2020 ::: Downloaded on - 15/01/2020 00:14:27 :::