Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(3) in Rajasthan Schools (Regulation of Fee) Rules, 2017 (3)The management may prefer an appeal in Form-V against the decision of the School Level Fee Committee within 30 days from the date 'of decision of the School Level Fee Committee.
