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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(4) in Arunachal Pradesh Health Services Rules, 1990

(4)During the period of probation, or any extension thereof, candidate may be required by Government to undergo such course/courses of training and instructions and to pass such examinations and test (including examination in Hindi) as Government may deem fit, as a condition to satisfactory completion of the probation.