Delhi High Court - Orders
Alamgir vs Abdul Rahim Ansari & Ors on 23 September, 2022
$~R-20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 372/2013 & CM APPL. 26848/2015, CM APPL.
26849/2015
ALAMGIR ..... Appellant
Through: Mr. M.K. Sinha, Advocate.
versus
ABDUL RAHIM ANSARI & ORS ...... Respondents
Through: Mr. J.P.N. Shahi, Advocate for
respondent No. 3.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 23.09.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Arguments heard. Judgment reserved.
GAURANG KANTH, J SEPTEMBER 23, 2022 kd Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:27.09.2022 15:00:29