Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(b) in The Tamil Nadu Prevention Of Incitement To Refuse Or Defer Payment Of Tax Act, 1981

(b)instigates directly or indirectly the use of criminal force against public servants generally or any class of public servants or any individual public servant,