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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1) in Rajasthan Land Revenue (Allotment of Land for setting up Agro-Processing and Agri-Business Enterprises) Rules, 2011

(1)Agro processing and agri-business enterprises shall be set-up within a period of two years on the land allotted for the purpose unless the period of two years is extended for such period as the Government deems fit.