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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(3) in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995

(3)The State Government may, by order, depute is representatives to attend any meeting of the Authority and to take part in the deliberations of the Authority on such items or subjects as the State Government may, specify but such representatives shall not have the right to vote.